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Sb.Rookya Begum, Hyd vs I. Suresh Babu, Hyd And 3 Others
2025 Latest Caselaw 5270 Tel

Citation : 2025 Latest Caselaw 5270 Tel
Judgement Date : 2 September, 2025

Telangana High Court

Sb.Rookya Begum, Hyd vs I. Suresh Babu, Hyd And 3 Others on 2 September, 2025

Author: P.Sam Koshy
Bench: P.Sam Koshy
     THE HONOURABLE SRI JUSTICE P.SAM KOSHY
                     AND
           THE HONOURABLE SRI JUSTICE
            SUDDALA CHALAPATHI RAO

                       C.C.No.564 OF 2016

JUDGMENT:

(per Hon'ble Sri Justice P.Sam Koshy)

Mr. Dantu Srinivas, learned counsel for the petitioner,

submits that he does not want to press the contempt case.

2. Accordingly, the present contempt case stands closed.

There shall be no order as to costs.

Consequently, miscellaneous petitions pending, if any, shall

stand closed.

_____________________ P.SAM KOSHY, J

_________________________________ SUDDALA CHALAPATHI RAO, J 02.09.2025 Lrkm/Spd

 
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