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G. Subhash Chandra Bose, Hyd vs P. Ramachandra Raju, Hyd And Ano
2025 Latest Caselaw 4306 Tel

Citation : 2025 Latest Caselaw 4306 Tel
Judgement Date : 26 June, 2025

Telangana High Court

                                  1



      THE HONOURABLE SRI JUSTICE E.V. VENUGOPAL

             CRIMINAL APPEAL No.154 OF 2015

JUDGMENT:

Mr.C.V.S.S.Deekshitulu, learned counsel representing

Mr.A.Bhuvan Sunder Reddy, learned counsel for the appellant,

seeks permission of this Court to withdraw the Criminal Petition.

Learned counsel endorsed the same on the bundle.

2. Permission as sought for is accorded.

3. Accordingly, this Criminal Appeal is dismissed as

withdrawn.

Miscellaneous Petitions, pending if any, shall stand closed.

_____________________ E.V. VENUGOPAL, J Date: 26.06.2025 ESP

THE HON'BLE SRI JUSTICE E.V. VENUGOPAL

CRIMINAL APPEAL No.154 OF 2015

Dated: 26.06.2025

ESP

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