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Bandi Sanjay vs The State Of Telangana
2025 Latest Caselaw 4048 Tel

Citation : 2025 Latest Caselaw 4048 Tel
Judgement Date : 18 June, 2025

Telangana High Court

Bandi Sanjay vs The State Of Telangana on 18 June, 2025

Author: K. Lakshman

Bench: K. Lakshman

          THE HON'BLE SRI JUSTICE K. LAKSHMAN

                     Crl.P. No.7336 of 2025
ORDER:

Sri Madanu Naresh, learned counsel appearing for

Sri Pulimamidi Shashidhar Reddy, learned counsel for the

petitioner, on instructions, would submit that vide judgment

dated 28.02.2025, the trial Court acquitted the

petitioner/accused in C.C.No.116 of 2023.

2. In the light of the above, nothing remains in the present

Criminal Petition to adjudicate further.

3. Therefore, this Criminal Petition is dismissed as

infructuous.

Miscellaneous applications, if any pending, shall stand

closed.

_________________ K. LAKSHMAN, J 18th JUNE, 2025.

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