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M/S.Leo Safety Systems Pvt Ltd vs State Of Telangana
2022 Latest Caselaw 3684 Tel

Citation : 2022 Latest Caselaw 3684 Tel
Judgement Date : 13 July, 2022

Telangana High Court
M/S.Leo Safety Systems Pvt Ltd vs State Of Telangana on 13 July, 2022
Bench: Ujjal Bhuyan, Surepalli Nanda
     THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
                                   AND
      THE HON'BLE MRS JUSTICE SUREPALLI NANDA



WRIT PETITION Nos.12658, 15698 and 17465 of 2022



COMMON ORDER:       (Per the Hon'ble the Chief Justice Ujjal Bhuyan)



      Heard Mr. Kailash Nath P.S.S, learned counsel for

the petitioners and Mr. L.Venkateswar Rao, learned

counsel for the respondents.

2. It is submitted that the present writ petitions are

covered by the judgment delivered on 05.07.2022 in

W.P.No.7893 of 2020 and batch (M/s. Sri Sri

Engineering Works v. Deputy Commissioner (CT)).

3. Accordingly, the writ petitions are allowed in

terms of the aforesaid judgment.

4. Miscellaneous applications pending, if any, shall

stand closed. However, there shall be no order as to

costs.

______________________________________ UJJAL BHUYAN, CJ

______________________________________ SUREPALLI NANDA, J

13.07.2022 vs

 
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