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M. Sharada And 4 Others vs M/S Bic Logistics Ltd.,New Delhi ...
2022 Latest Caselaw 278 Tel

Citation : 2022 Latest Caselaw 278 Tel
Judgement Date : 27 January, 2022

Telangana High Court
M. Sharada And 4 Others vs M/S Bic Logistics Ltd.,New Delhi ... on 27 January, 2022
Bench: G Sri Devi
            THE HONOURABLE JUSTICE G. SRI DEVI

                      M.A.C.M.A.No.4586 of 2008

JUDGMENT :

When the matter is taken up for hearing, none appears on behalf

of appellants.

Therefore, this appeal is dismissed for default. No order as to

costs.

Pending miscellaneous applications, if any, shall stand closed.

____________________ JUSTICE G.SRI DEVI Dt:27.01.2022 mar

 
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