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M/S. Capital First vs Meher Fatima
2022 Latest Caselaw 22 Tel

Citation : 2022 Latest Caselaw 22 Tel
Judgement Date : 3 January, 2022

Telangana High Court

M/S. Capital First vs Meher Fatima on 3 January, 2022

Bench: Lalitha Kanneganti

      THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

                    CRIMINAL APPEAL No.399 of 2018

JUDGMENT:

When the matter came up for hearing, learned counsel

for the appellant sought permission of this Court to withdraw

the criminal appeal.

Permission as sought for is accorded.

Accordingly, the criminal appeal is dismissed as

withdrawn.

___________________________ LALITHA KANNEGANTI, J

3rd January, 2022

PVD

THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

withdrawn

CRIMINAL APPEAL No.399 of 2018

3rd January, 2022

PVD

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