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Galve Venkati vs K. Ramuloo And Another
2022 Latest Caselaw 188 Tel

Citation : 2022 Latest Caselaw 188 Tel
Judgement Date : 24 January, 2022

Telangana High Court

Galve Venkati vs K. Ramuloo And Another on 24 January, 2022

Bench: G Sri Devi

           THE HONOURABLE JUSTICE G. SRI DEVI

                     M.A.C.M.A.No.667 OF 2008
JUDGMENT:

There is no representation on behalf of the appellant on

10.11.2021 and 24.12.2021. Even today, there is no representation.

It appears that the appellant is not interested in prosecuting the appeal.

2. Hence, the appeal is dismissed for non-prosecution. No order

as to costs.

3. Pending miscellaneous applications, if any, shall stand closed.

____________________ JUSTICE G.SRI DEVI Date: 24.01.2022 Lrkm

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