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Darga Antamma And 5 Others, vs G. Ashok And Another,
2022 Latest Caselaw 186 Tel

Citation : 2022 Latest Caselaw 186 Tel
Judgement Date : 24 January, 2022

Telangana High Court
Darga Antamma And 5 Others, vs G. Ashok And Another, on 24 January, 2022
Bench: G Sri Devi
           THE HONOURABLE JUSTICE G. SRI DEVI

                    M.A.C.M.A.No.227 OF 2006
JUDGMENT:

There is no representation on behalf of the appellants today.

It appears that the appellants are not interested in prosecuting the

appeal.

2. Hence, the appeal is dismissed for non-prosecution. No order

as to costs.

3. Pending miscellaneous applications, if any, shall stand closed.

____________________ JUSTICE G.SRI DEVI Date: 24.01.2022 Lrkm

 
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