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Putta Vishnuvardhan Reddy And ... vs Puttapati Rama Krishna Reddy
2022 Latest Caselaw 382 Tel

Citation : 2022 Latest Caselaw 382 Tel
Judgement Date : 1 February, 2022

Telangana High Court
Putta Vishnuvardhan Reddy And ... vs Puttapati Rama Krishna Reddy on 1 February, 2022
Bench: A.Rajasheker Reddy, M.Laxman
       HON'BLE SRI JUSTICE A.RAJASHEKER REDDY

AND HON'BLE SRI JUSTICE M.LAXMAN

CMA. No.1138 of 2019

JUDGMENT: (per Justice A.Rajasheker Reddy)

Learned counsel for the appellants filed letter dt.27.01.2022 in

the Registry, seeking permission of this Court to withdraw this appeal.

Permission is accorded.

Accordingly, the appeal is dismissed as withdrawn. Interim

Order, if any, granted earlier by this Court stands vacated. No order as

to costs.

As a sequel thereto, miscellaneous petitions, if any, pending

shall stand closed.

____________________________ A.RAJASHEKER REDDY, J

________________ M.LAXMAN, J Date: 01.02.2022 tk

HON'BLE SRI JUSTICE A.RAJASHEKER REDDY AND HON'BLE SRI JUSTICE M.LAXMAN

CMA.No.1138 of 2019

01.02.2022

tk

 
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