Lad Kanwar Widow Of Bharat Singh vs State Of Rajasthan
2022 Latest Caselaw 7047 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 5308/2022

                                   1.       Lad Kanwar Widow Of Bharat Singh, Aged About 58
                                            Years, R/o Rawajna Chour, At Present R/o 126, Near Govt.
                                            School, Shivpura, Police Station Ladpura, District Kota
                                            (Raj.)
                                   2.       Lokendra Singh S/o Bharat Singh, Aged About 39 Years,
                                            R/o Rawajna Chour, At Present R/o 126, Near Govt.
                                            School, Shivpura, Police Station Ladpura, District Kota
                                            (Raj.)
                                                                                                      ----Petitioners
                                                                       Versus
                                   1.       State Of Rajasthan, Through P.p.
                                   2.       Santokh Singh S/o Sunder Singh, R/o 107, Indra Colony,
                                            Police Station Mantown, Sawai Madhopur.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Rajendra Sharma For Respondent(s) : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/11/2022

Counsel for the petitioner wants to withdraw the present

Criminal Misc. Petition. He seeks liberty to file revision petition.

Accordingly, present Criminal Misc. Petition is dismissed as

withdrawn with liberty as prayed for.

(PANKAJ BHANDARI),J

ARTI SHARMA /4

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