Tara Chand Meena S/O Lt. Sh. ... vs State Of Rajasthan
2022 Latest Caselaw 7046 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 5479/2022

                                   Tara Chand Meena S/o Lt. Sh. Seduram Meena
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Prashant Sharma For Respondent(s) : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/11/2022

Application for early listing is allowed.

List this matter on 15.11.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /8

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