Narendra Singh Shekhawat S/O Shri ... vs State Of Rajasthan
2022 Latest Caselaw 7035 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 9553/2022

                                   Narendra Singh Shekhawat S/o Shri Ram Singh,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. R P Garg For Respondent(s) : Mr. Shyam Prakash Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/11/2022

Counsel for the petitioner seeks time to file F.I.R.

Time sought for is granted.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /41

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