Citation : 2022 Latest Caselaw 6941 Raj/2
Judgement Date : 1 November, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 111/2022
M/s Stockwell Solar Services Private Limited
----Petitioner
Versus
M/s Sherisha Solar Spv Two Pvt. Ltd.
----Respondent
For Petitioner(s) : Mr. Kamlendra Sihag For Respondent(s) :
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
01/11/2022
Issue notice to the respondent/s. Rule is made returnable by
14.12.2022.
List this matter on 14.12.2022.
(PANKAJ BHANDARI),J
ARTI SHARMA /6
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!