Karma Kumari D/O Parmanand W/O ... vs The State Of Rajasthan
2022 Latest Caselaw 6936 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 4842/2021

                                   Karma Kumari D/o Parmanand W/o Girraj Meena
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. G.S. Gouttam For Respondent(s) : Mr. S.S. Raghav, AAG with Ms. Sheetal Mirdha, AAG Mr. Pradeep Kalwania, GC

HON'BLE MR. JUSTICE INDERJEET SINGH

Judgment / Order

01/11/2022

Mr. S.S. Raghav, AAG along with Ms. Sheetal Mirdha, AAG

appeared on behalf of all the respondents.

Service is treated as complete.

List on 14.11.2022.

In the meanwhile, respondents may file reply.

(INDERJEET SINGH),J

AARZOO ARORA /229

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