M/S Spycon Colonizers Pvt. Ltd vs M/S Khatri Panna Lal Premraj Bidi ...
2022 Latest Caselaw 4802 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 23/2020

                                   M/s Spycon Colonizers Pvt. Ltd.
                                                                                                     ----Petitioner
                                                                        Versus
                                   M/s Khatri Panna Lal Premraj Bidi Nirmata
                                                                                                   ----Respondent

For Petitioner(s) : Dr. Saugath Roy For Respondent(s) : Mr. R K Daga Mr. Rajesh Kumar Sain Mr. Deen Dayal Sharma Mr. Deepak Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/07/2022

List this matter on 28.07.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /19

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