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M/S Mohit Polytech Pvt. Ltd vs Chief Engineer
2022 Latest Caselaw 4625 Raj/2

Citation : 2022 Latest Caselaw 4625 Raj/2
Judgement Date : 7 July, 2022

Rajasthan High Court
M/S Mohit Polytech Pvt. Ltd vs Chief Engineer on 7 July, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 44/2020

                                   M/s Mohit Polytech Pvt. Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Chief Engineer
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Narendra Singh Yadav For Respondent(s) : Mr. Dheeraj Kumar Palia

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/07/2022

Arguments heard.

Order reserved.

(PANKAJ BHANDARI),J

ARTI SHARMA /12

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