Pratap Singh Jangid S/O Shri ... vs State Of Rajasthan
2022 Latest Caselaw 4624 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 220/2020

                                   Pratap Singh Jangid S/o Shri Deshraj Jangid
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Nitesh Rawat For Respondent(s) : Mr. N.S. Gurjar, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

07/07/2022

Counsel for the petitioner seeks time to argue the matter.

Call for the record.

List this matter after four weeks.

Counsel for the petitioner is directed to supply copy of the

petition in the Office of learned Assistant Government Advocate.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /29

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