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Yogesh Ku. Jaiman S/O Late Sh. ... vs Vaibhav Galariya
2022 Latest Caselaw 4623 Raj/2

Citation : 2022 Latest Caselaw 4623 Raj/2
Judgement Date : 7 July, 2022

Rajasthan High Court
Yogesh Ku. Jaiman S/O Late Sh. ... vs Vaibhav Galariya on 7 July, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             D.B. Civil Contempt Petition No. 1262/2019

                                   Yogesh Ku. Jaiman S/o Late Sh. Subash Chand
                                                                                                       ----Petitioner
                                                                        Versus
                                   Vaibhav Galariya
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

07/07/2022

No one has put in appearance on behalf of the parties.

List this matter after four weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /24

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