Jyoti Saini W/O Tara Chand Gurjar ... vs State Of Rajasthan
2022 Latest Caselaw 4613 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       D.B. Criminal Miscellaneous (Petition) No. 2916/2021
                                   Jyoti Saini W/o Tara Chand Gurjar D/o Shri Dhanraj Saini, and
                                   Anr.
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan and ors.
                                                                                                    ----Respondent

D.B. Criminal Miscellaneous (Petition) No. 3374/2021 Tara Chand Gurjar S/o Banwari Lal Guajar and Anr.

----Petitioner Versus State Of Rajasthan and anr.

----Respondent

For Petitioner(s) : Mr. Pradeep Kumar Sharma For Respondent(s) : Mr. N.S. Gurjar, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

07/07/2022

List these matters before appropriate Bench.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /11-12

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