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Subhash Chandra S/O Shri Sawantra vs Smt. Sunita W/O Subhash Chandra ...
2022 Latest Caselaw 4612 Raj/2

Citation : 2022 Latest Caselaw 4612 Raj/2
Judgement Date : 7 July, 2022

Rajasthan High Court
Subhash Chandra S/O Shri Sawantra vs Smt. Sunita W/O Subhash Chandra ... on 7 July, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            D.B. Civil Restoration Application No. 69/2021

                                   Subhash Chandra S/o Shri Sawantra
                                                                                                       ----Petitioner
                                                                        Versus
                                   Smt. Sunita W/o Subhash Chandra D/o Subhash Chand
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Siddharth Bapna For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

07/07/2022

Put up this matter before the another Bench of which one of

us (Hon'ble Mr. Justice Sameer Jain) is not a member.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /30

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