Jaypal S/O Shri Mularam vs State Of Rajasthan Through Pp
2022 Latest Caselaw 4611 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             D.B. Criminal Leave To Appeal No. 109/2019

                                   Jaypal S/o Shri Mularam
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan Through Pp
                                                                                                    ----Respondent

Connected With D.B. Criminal Appeal (Db) No. 430/2018 Pradeep Kumar S/o Bhagirathmal

----Appellant Versus State Of Rajasthan Through Pp

----Respondent

For Appellant(s) : Mr. Arpan Kumar Sharma Mr. Dushyant Singh Naruka For Respondent(s) : Mr. N.S. Gurjar, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

07/07/2022

Time is sought on behalf of the appellants.

List these matters after four weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /21-22

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