Kailash Kabra S/O Askaran Kabra vs State Of Rajasthan
2022 Latest Caselaw 4610 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 4556/2021

                                   Kailash Kabra S/o Askaran Kabra
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

07/07/2022

Four weeks' time is granted to the counsel for the petitioner

to file PF & notices, failing which the present Civil Writ Petition

shall stand dismissed without further reference to the Bench.

If PF and notices are filed within time, Office is directed to

issue notice to the respondent.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /27

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