M/S Shruti Hotel And Resorts vs The Bayan Group Of Hotels And ...
2022 Latest Caselaw 4594 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 112/2020

                                   M/s Shruti Hotel And Resorts
                                                                                                     ----Petitioner
                                                                      Versus
                                   The Bayan Group Of Hotels And Resorts
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Deepa Choudhary through VC For Respondent(s) : Mr. Ram Singh Bhati for Respondents

Mr. Rahul Yaduvanshi for Ms. Alankrita

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/07/2022

Time is sought on behalf of the non-petitioners/respondents

No.1 & 2. No further adjournment will be given.

Let the matter be listed on 13.07.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /12

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