M/S Terracis Technologies Ltd vs Board Of Revenue For Rajasthan
2022 Latest Caselaw 4583 Raj/2

Citation : 2022 Latest Caselaw 4583 Raj/2
Judgement Date : 6 July, 2022

Rajasthan High Court

M/S Terracis Technologies Ltd vs Board Of Revenue For Rajasthan on 6 July, 2022

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 130/2021

                                   M/s Terracis Technologies Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Board Of Revenue For Rajasthan,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vivek Dangi with Mr. James Bedi For Respondent(s) : Mr. Pradeep Kalwania

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/07/2022

List this matter on 13.07.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /20

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