M/S Shree Ram Developers vs M/S Sesame Foods Private Limited
2022 Latest Caselaw 4578 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 37/2022

                                   M/s Shree Ram Developers
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Sesame Foods Private Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Shailendra Kumar For Respondent(s) : None present

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/07/2022

No one has put in appearance on behalf of the respondent.

Let the matter be listed on 13.07.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /26

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