Commissioner Of Central Goods And ... vs M/S Rajasthan Antibiotics ...
2022 Latest Caselaw 4573 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       D.B. Central Excise Appeal No. 7/2021

                                   Commissioner Of Central Goods And Service Tax
                                                                                                          ----Appellant
                                                                           Versus
                                   M/s Rajasthan Antibiotics Limited
                                                                                                        ----Respondent

For Appellant(s) : Mr. Kinshuk Jain Advocate. For Respondent(s) : Mr. Nitesh Shrivastava Advocate through Video Conferencing.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

06/07/2022

Learned counsel for the respondent prays for and is granted

two weeks time to file reply to the stay application.

Matter be listed for consideration on admission and prayer

for stay after two weeks.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-28

Powered by TCPDF (www.tcpdf.org)