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M/S. Devendra Construction Co vs State Of Rajasthan
2022 Latest Caselaw 4570 Raj/2

Citation : 2022 Latest Caselaw 4570 Raj/2
Judgement Date : 6 July, 2022

Rajasthan High Court
M/S. Devendra Construction Co vs State Of Rajasthan on 6 July, 2022
Bench: Manindra Mohan Shrivastava, Shubha Mehta
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Special Appeal (Writ) No. 680/2022

                                   M/s. Devendra Construction Co.
                                                                                                        ----Appellant
                                                                        Versus
                                   State Of Rajasthan & Anr.
                                                                                                     ----Respondents

For Appellant(s) : Mr. Siddharth Bapna Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

06/07/2022

List this case before a bench of which one of us (Mrs. Shubha

Mehta, J.) is not a member.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-37

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