The Malt Company India Ltd vs Rajasthan State Co Operative ...
2022 Latest Caselaw 4567 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Appeal No. 2110/2013

                                   The Malt Company India Ltd
                                                                                                       ----Appellant
                                                                        Versus
                                   Rajasthan State Co Operative Marketing F
                                                                                                     ----Respondent

For Appellant(s) : Mr. Suveer Gaur, Adv. For Respondent(s) : Mr. Arvind Sharma, Adv.

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

06/07/2022

Counsel for the respondent is directed to supply a copy of

application (I.A No.02/2021) to the counsel for the appellant

alongwith a copy of the judgment passed by the Hon'ble Apex

Court delivered in the case of Delhi Airport Metro Express Pvt.

Ltd. Vs. Delhi Metro Rail Corporation Ltd. (Civil Appeal No.

5267/2021) SC.

Counsel is further directed to place the copy of the same

judgment on record of this Court.

List the matter on 21.07.2022.

(ANOOP KUMAR DHAND),J

PRAVESH/17

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