Shiv Kumar @ Shiv Shankar Son Of ... vs State Of Rajasthan
2022 Latest Caselaw 4418 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Criminal Writ Petition No. 229/2022

                                   Shiv Kumar @ Shiv Shankar Son Of Shanti Dev
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

01/07/2022

No one has put in appearance on behalf of the petitioner.

List this matter after four weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /5

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