Pravena Kulshreshtha Wife Of Shri ... vs The State Of Rajasthan
2022 Latest Caselaw 4413 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Civil Writ Petition No. 3877/2022

                                    Pravena Kulshreshtha Wife Of Shri Mahendra Kulshreshtha
                                                                                                       ----Petitioner
                                                                       Versus
                                    The State Of Rajasthan & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Amit Malani, Advocate For Respondent(s) : Mr. M.S. Singhvi, Advocate General with Mr. Tarang Gupta, Advocate, Mr. Darsh Pareek, Advocate & Mr. Sheetanshu Sharma, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

01/07/2022

Learned counsel for the petitioner prays for an adjournment.

List after two weeks.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /84

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