Kaluwa @ Gopal Son Of Hari Singh vs State Of Rajasthan
2022 Latest Caselaw 1185 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 15/2022

                                   Kaluwa @ Gopal Son Of Hari Singh
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Rahul Sharma for Mr. Rajneesh Gupta through VC For Respondent(s) : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

01/02/2022

Admit.

Call for the record.

Issue notice.

Learned Additional Government Advocate accepts notice on

behalf of the State.

List this matter for hearing in due course.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /13

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