Income Tax Officer, Ward Tonk vs Damodar Prasad Mittal
2022 Latest Caselaw 1180 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Special Appeal Writ No. 239/2022

                                   Income Tax Officer, Ward Tonk
                                                                                                     ----Appellant
                                                                      Versus
                                   Damodar Prasad Mittal
                                                                                                   ----Respondent

For Appellant(s) : Mr. Nikhil Simlote through VC For Respondent(s) : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

01/02/2022

Put up this matter before another Bench of which one of us

(Hon'ble Mr. Justice Pankaj Bhandari) is not the member.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /120

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