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Asst. Commissioner Of Income Tax vs Mukund Modi S/O Sh. Nirmal Kumar ...
2022 Latest Caselaw 1179 Raj/2

Citation : 2022 Latest Caselaw 1179 Raj/2
Judgement Date : 1 February, 2022

Rajasthan High Court
Asst. Commissioner Of Income Tax vs Mukund Modi S/O Sh. Nirmal Kumar ... on 1 February, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Special Appeal Writ No. 288/2022

                                   Asst. Commissioner Of Income Tax
                                                                                                     ----Appellant
                                                                      Versus
                                   Mukund Modi S/o Sh. Nirmal Kumar Agarwal
                                                                                                   ----Respondent

For Appellant(s) : Mr. Nikhil Simlote through VC For Respondent(s) : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

01/02/2022

Put up this matter before another Bench of which one of us

(Hon'ble Mr. Justice Pankaj Bhandari) is not the member.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /164

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