Rajesh Kumar Sharma S/O Sh. J.S. ... vs The Chairman, Central Board Of ...
2022 Latest Caselaw 7587 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 15026/2019

                                    Rajesh Kumar Sharma S/o Sh. J.s. Sharma
                                                                                                       ----Petitioner
                                                                        Versus
                                    The Chairman, Central Board Of Trustees
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Satish Kumar Bhargava, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

01/12/2022

Learned counsel for the petitioner places reliance on a

judgment passed by the Apex Court in the case of Employees

Provident Fund Organization & Anr. Etc. Vs. Sunil Kumar B.

& Ors. Etc. and other connected Civil Appeals, decided vide order

dated 04.11.2022.

Issue notice to the respondents, returnable within three

weeks. Notices be given 'dasti' if prayed.

(ASHOK KUMAR GAUR),J

Ramesh Vaishnav /86

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