A C T O Jaipur vs M/S Data Infoysis Ltd
2022 Latest Caselaw 7586 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Review Petition No. 78/2017

                                    Assistant Commissioner, Anti Evasion, Rajasthan-I, Jaipur.
                                                                                                      ----Petitioner
                                                                      Versus
                                    M/s Data Infosys Ltd. Jaipur Glass Factory, Premises, Tonk Road,
                                    Jaipur.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Punit Singhvi with Mr. Akshay Singh Mr. Ayush Singh Mr. Swapnil S. Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SAMEER JAIN

Order

01/12/2022

By way of the present petition, learned counsel for the

Revenue has sought to review under Order 47 of CPC read with

Section 151 for reviewing/recalling the order dated 07.07.2017.

On a perusal of the said judgment, it is analyzed that

the Co-ordinate Bench, has held that once the tax imposed is not

being challenged, the issue of interest does not survive.

Therefore, the present review petition is filed merely to

abuse the process of the Court, without any substance or merits.

Accordingly, the Review Petition is dismissed.

(SAMEER JAIN),J

JKP/54

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