Mohammad Siddique Khan S/O Sh. Ali ... vs Babulal S/O Sh. Sagarmal
2022 Latest Caselaw 7585 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Second Appeal No. 288/2019

                                   Mohammad Siddique Khan S/o Sh. Ali Khan Kayamkhani
                                                                                             ----Appellant-Plaintiff
                                                                      Versus
                                   Babulal S/o Sh. Sagarmal & ors.
                                                                                   ----Respondent-Defendants

For Appellant(s) : Mr. Shashank Shekhar for For Respondent(s) : Mr. Asgar Khan

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

01/12/2022

Instant second appeal has been filed by the appellant-

plaintiff feeling aggrieved by dismissal of his suit for permanent

injunction vide impugned judgment dated 16.8.2018 passed by

Additional Senior Civil Judge, Jhunjhunu in civil suit No.08/2008,

which has been affirmed in first appeal vide judgments and decree

dated 15.3.2019.

Counsel for appellant prays for and is granted time to

prepare and argue the second appeal.

List on 13.02.2023.

(SUDESH BANSAL),J

TN/9

Powered by TCPDF (www.tcpdf.org)