Sita Ram Yadav S/O Rameshwar ... vs State Of Rajasthan Through ...
2022 Latest Caselaw 7583 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 5776/2003

                                    Sita Ram Yadav S/o Rameshwar Prasad Yadav
                                                                                                      ----Petitioner
                                                                      Versus
                                    State Of Rajasthan Through Director
                                                                                                    ----Respondent

For Petitioner(s) : Mr. R.P. Garg For Respondent(s) : Ms. Priyanka Pareek, AGC

HON'BLE MR. JUSTICE SAMEER JAIN

Order

01/12/2022

Arguments heard and concluded.

Judgment is reserved.

(SAMEER JAIN),J

JKP/82

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