Smt. Rasal Kanwar vs State Of Rajasthan
2022 Latest Caselaw 14299 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous III Bail Application No. 12380/2022

Smt. Rasal Kanwar W/o Shri Dungar Dan, Aged About 41 Years, R/o Kaleti, Tehsil Bagoda, District Jalore (Raj.) (Lodged In Sub Jail, Bhinmal, District Jalore)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Sumer Singh Rathore For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/12/2022

Learned counsel for the petitioner does not want to

press this third bail application at this stage.

Hence, this third bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

333-msrathore/-

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