Ram Charan Meena S/O Shri ... vs Kamar-Ul-Jaman Chaudhary
2022 Latest Caselaw 5367 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Civil Contempt Petition No. 719/2022

                                   Ram Charan Meena S/o Shri Raghunath Meena,
                                                                                                            ----Petitioner
                                                                              Versus
                                   Kamar-Ul-Jaman Chaudhary,
                                                                                                          ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

01/08/2022

No one has put in appearance on behalf of the petitioner.

Issue notice to the Respondent No.1. Rule is made

returnable by six weeks.

List this matter after six weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /28

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