Rajasthan University Of ... vs Jyotiba Phule Social Welfare ...
2022 Latest Caselaw 3264 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Special Appeal Writ No. 1164/2019

                                   Rajasthan University         Of    Veterinary         And       Animal   Sciences
                                   (Rajuvas),
                                                                                                       ----Appellant
                                                                      Versus
                                   Jyotiba Phule Social Welfare Society
                                                                                                     ----Respondent

For Appellant(s) : Mr. R.K. Paliwal for Mr. R.A. Katta For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

22/04/2022

Six weeks' time is granted to remove the defect/s, failing

which the present Special Appeal Writ shall stand dismissed

without further reference to the Court.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /6

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