Adarsh Shiksha Parishad Samiti vs Gajanand Sharma And Ors
2022 Latest Caselaw 3119 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Special Appeal Writ No. 1077/2005

                                   Adarsh Shiksha Parishad Samiti
                                                                                                        ----Appellant
                                                                        Versus
                                   Gajanand Sharma And Ors
                                                                                                     ----Respondents

Connected With D.B. Special Appeal Writ No. 826/2011 Gajanand Sharma

----Appellant Versus Sarswati Balika Sr.Hr.Sec.Vid.

----Respondent

For Appellant(s) : Mr. Prahlad Singh (in D.B. Special Appeal Writ No. 1077/2005) For Respondent(s) : Mr. Ankit Sethi (in D.B. Special Appeal Writ No. 1077/2005) Mr. Ganesh Meena, AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

13/04/2022

Arguments heard and concluded.

Judgment is reserved.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

AARZOO ARORA /84-85

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