Sanjay Ashiya S/O Lun Singh vs The State Of Rajasthan Through Its ...
2022 Latest Caselaw 3118 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 21592/2018

                                    Sanjay Ashiya S/o Lun Singh
                                                                                                        ----Petitioner
                                                                        Versus
                                    The State Of Rajasthan Through Its Principal Education Secretary
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Ram Pratap Saini For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE SAMEER JAIN

Order

13/04/2022

Learned counsel for the respondent is directed to file reply to

distinguish the judgment of Kailash Damor vs. State of Rajasthan

And Ors., which is said to be applicable on behalf of the petitioner.

List the matter on 21.04.2022.

(SAMEER JAIN),J

Simple Kumawat /33

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