Naresh Kumar S/O Shri Devi Sahay vs State Of Rajasthan Through Pp
2022 Latest Caselaw 2960 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Criminal Revision Petition No. 1150/2018

                                   Naresh Kumar S/o Shri Devi Sahay
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Nishant Sharma For Respondent(s) : Mr. Manish Gupta & Mr. Mohit Gupta For State : Mr. Imran Khan, PP

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

07/04/2022

List this matter tomorrow i.e on 08.04.22022, as a first case.

(UMA SHANKER VYAS),J

ARTI SHARMA /79

Powered by TCPDF (www.tcpdf.org)