Asstt Commercial Taxes Officer vs M/S Punusumi India Limited
2022 Latest Caselaw 2951 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Company Application No. 24/2018

                                    Asstt Commercial Taxes Officer
                                                                                                     ----Petitioner
                                                                      Versus
                                    M/s Punusumi India Limited
                                                                                                   ----Respondent

Connected With S.B. Company Petition No. 6/2004 M/s Punsumi India Ltd

----Petitioner Versus

----Respondent

For Petitioner(s) : Mr.Vijay Chaudhary, Adv. For Respondent(s) : Mr.M.S.Singhvi, Advocate General assisted by Mr.Sheetanshu Sharma, Adv.

Mr.Akshat Dewan, Adv. for Mr. Punit Singhvi, Adv.

For Company in : Mr.Rahul Lodha, Adv. (Through VC) Liquidation Mr.Ruvit Kumar, Official Liquidator

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

07/04/2022

Learned counsel Mr.Vijay Chaudhary appearing on behalf of

the Official Liquidator has produced judgment of the Apex Court in

the case of Jitendra Nath Singh Vs. Official Liquidator and

Ors. reported in (2013)1 SCC 462 for perusal of this Court.

List these matters on 28th April, 2022.

(ASHOK KUMAR GAUR),J

Monika/10-11

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