Gauri Shanker And Ors vs Keshar Dev
2022 Latest Caselaw 2817 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Second Appeal No. 432/1996

                                   Gauri Shanker And Ors.
                                                                                                        ----Appellant
                                                                         Versus
                                   Keshar Dev
                                                                                                      ----Respondent

For Appellant(s) : Mr. B.L. Agarwal with Mr. Akash Gupta For Respondent(s) : Mr. A.K. Pareek

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

01/04/2022

Arguments heard and concluded.

Judgment is reserved.

Counsel for both parties may submit their brief synopsis in

addition to make submissions, if so desires, by 4th April, 2022.

(SUDESH BANSAL),J

ANIL SHARMA /73

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