Chhotu Ram Son Of Shri Nathu Ram ... vs State Of Rajasthan
2021 Latest Caselaw 6193 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 2231/2021
                                    Chhotu Ram Son Of Shri Nathu Ram Meena,
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Mahander Meena For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/10/2021

Matter is de-tagged from the present bunch of matters.

List separately.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /268

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