Dinesh vs State Of Rajasthan And Anr
2021 Latest Caselaw 6185 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 6267/2016

                                   Dinesh
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan And Anr
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Mahesh Gupta For State : Mr. Arvind Kumar, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/10/2021

List this matter after two weeks.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA/852

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