Jyoti Khatri vs State Of Raj And Ors
2021 Latest Caselaw 5545 Raj/2

                                                            (1 of 1)                                   [CW-12231/2016]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 12231/2016

                                   Jyoti Khatri
                                                                                                       ----Petitioner
                                                                       Versus
                                   State Of Raj And Ors
                                                                                                    ----Respondents

For Petitioner(s) : None For Respondent(s) : Mr. Aditya Sharma, Dy. GC

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

01/10/2021

Application for early listing is allowed.

List this case again on 15.11.2021.

(SANJEEV PRAKASH SHARMA),J

CHHAYA AWASTHI /50

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