Sheo Prakash @ Sukhdev Singh @ ... vs State Of Rajasthan
2021 Latest Caselaw 16507 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 533/2021

Sheo Prakash @ Sukhdev Singh @ Karam Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kalu Ram Bhati For Respondent(s) : Mr. Anil Joshi, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

28/10/2021

Mr. Anil Joshi, learned AAG seeks some more time to file

reply to the writ petition.

Time prayed for is granted.

List the matter on 12.11.2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J 17-mohit/-

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