Rajasthan Petro Synthetics Ltd vs V.Vasu Papneja And Anr
2021 Latest Caselaw 16319 Raj

(1 of 1) [CRLMP-1301/2016]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1301/2016

Rajasthan Petro Synthetics Ltd. F. 210-223, Udhyog Vihar, RIICO Industrial Area, Sukher, Udaipur, Rajasthan through Director Sajjan Singh Shaktawat.

----Petitioner Versus

1. V. (Vasu) Papneja, Senior Regional Manager, Indian Oil Corporation Ltd., Marketing Division, 117/2, PWD Colony, Jodhpur through Indian Oil Corporation Ltd., G-2 Shubh Grih Aprtment, Near Saint Marry School, Near Fatehpura, Udaipur

2. The State of Rajasthan through Public Prosecutor.

----Respondents

For Petitioner(s) : Mr. L.D. Khatri For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order

27/10/2021

IA No. 1/2021 :-

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 13.07.2016 passed by

this Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed.

The interim order dated 13.07.2016 passed by this Court is

extended till vacated or modified.

(VINIT KUMAR MATHUR),J 205-/Vivek/-

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